Mahesh Chandra Dixit vs State Of U.P. And Others
2011 Latest Caselaw 449 ALL

Citation : 2011 Latest Caselaw 449 ALL
Judgement Date : 23 March, 2011

Allahabad High Court

Mahesh Chandra Dixit vs State Of U.P. And Others on 23 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 13403 of 2011
 

 
Petitioner :- Mahesh Chandra Dixit
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Amit Kumar Rai
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

CORRECTION AP[PLICATION

Allowed.

In fourth line of third paragraph of the order darted 16.03.2011, the date mentioned as "25.012.2011" be read as "25.01.2011".

Order Date :- 23.3.2011

SRY

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