Bhuvnesh Kumar Gupta vs Chairman, Kshetriya Kishan ...
2011 Latest Caselaw 447 ALL

Citation : 2011 Latest Caselaw 447 ALL
Judgement Date : 23 March, 2011

Allahabad High Court

Bhuvnesh Kumar Gupta vs Chairman, Kshetriya Kishan ... on 23 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 996 of 1998
 

 
Petitioner :- Bhuvnesh Kumar Gupta
 
Respondent :- Chairman, Kshetriya Kishan Gramin Bank & Others
 
Petitioner Counsel :- Pradeep Kumar,Pradeep Verma
 
Respondent Counsel :- Sc
 

 
Hon'ble V.K. Shukla,J.

List in the next cause list, showing the name of Sri Rajiv Joshi, Advocate as counsel for the respondents.

Order Date :- 23.3.2011

SRY

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