Arvind Kumar vs State Of U.P. And Others
2011 Latest Caselaw 446 ALL

Citation : 2011 Latest Caselaw 446 ALL
Judgement Date : 23 March, 2011

Allahabad High Court

Arvind Kumar vs State Of U.P. And Others on 23 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 2255 of 2011
 

 
Petitioner :- Arvind Kumar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Nirvikar Gupta
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

On the matter being taken up, learned standing counsel informs that counter affidavit in this case has been filed in the Registry of the Court on 17.03.2011; same is not on record. Office is directed to trace and place the said document on record, by the next date. Learned counsel for the petitioner is accorded two weeks' time to file rejoinder affidavit.

List this case after two weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 23.3.2011

SRY

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