Shri Dinesh Kumar Tiyagi vs D.I.O.S. And Others
2011 Latest Caselaw 443 ALL

Citation : 2011 Latest Caselaw 443 ALL
Judgement Date : 23 March, 2011

Allahabad High Court

Shri Dinesh Kumar Tiyagi vs D.I.O.S. And Others on 23 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 14312 of 1992
 

 
Petitioner :- Shri Dinesh Kumar Tiyagi
 
Respondent :- D.I.O.S. And Others
 
Petitioner Counsel :- Ashok Khare
 
Respondent Counsel :- C.S.C.,Arun Tondon,S.C.Budhwar
 

 
Hon'ble V.K. Shukla,J.

As requested by Sri P.K. Shahi, Advocate, list this case in the next cause list, showing his name as counsel for the petitioner.

Order Date :- 23.3.2011

SRY

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