S.I. Gajendra Singh And Others vs State Of U.P. And Others
2011 Latest Caselaw 431 ALL

Citation : 2011 Latest Caselaw 431 ALL
Judgement Date : 18 March, 2011

Allahabad High Court

S.I. Gajendra Singh And Others vs State Of U.P. And Others on 18 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 11772 of 2011
 

 
Petitioner :- S.I. Gajendra Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajesh Yadav
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

List this matter after six weeks along with the record of writ petition No.11751 of 2011.

On the said date while filing reply to the writ petition, specific details shall be furnished as to what further follow-up action has been taken by the respondents pursuant to letter dated 28.02.2011.

Order Date :- 18.3.2011

SRY

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