Tejas And Others vs State Of U.P. And Another
2011 Latest Caselaw 43 ALL

Citation : 2011 Latest Caselaw 43 ALL
Judgement Date : 3 March, 2011

Allahabad High Court

Tejas And Others vs State Of U.P. And Another on 3 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 33748 of 2009
 

 
Petitioner :- Tejas And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- R.C. Yadav
 
Respondent Counsel :- Govt. Advocate,Anish Kr.Singh
 

 
Hon'ble Yogesh Chandra Gupta,J.

Rejoinder affidavit filed today, is taken on record.

As prayed, list on 16.3.2011 peremptorily.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 3.3.2011

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