Chhotey Singh And Another vs Badan Singh And Others
2011 Latest Caselaw 425 ALL

Citation : 2011 Latest Caselaw 425 ALL
Judgement Date : 18 March, 2011

Allahabad High Court

Chhotey Singh And Another vs Badan Singh And Others on 18 March, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 16595 of 2011
 

 
Petitioner :- Chhotey Singh And Another
 
Respondent :- Badan Singh And Others
 
Petitioner Counsel :- R.D. Dubey,Sanjay Shukla
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondents, returnable at an early date. The petitioners may take steps within two weeks.

List in week commencing 2.5.2011.

Till the next date of listing, the further proceeding in Suit No. 382 of 2000 (Chhote Singh and others Vs. Badan Singh and others) shall remain stayed.

Order Date :- 18.3.2011

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