H.C. 30 C.P. Chauthi Yadav And ... vs State Of U.P. And Others
2011 Latest Caselaw 423 ALL

Citation : 2011 Latest Caselaw 423 ALL
Judgement Date : 18 March, 2011

Allahabad High Court

H.C. 30 C.P. Chauthi Yadav And ... vs State Of U.P. And Others on 18 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 14405 of 2011
 

 
Petitioner :- H.C. 30 C.P. Chauthi Yadav And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ashok Kumar Gupta
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

CORRECTION APPLICATION

Allowed.

In second paragraph of the order dated 10.03.2011 in place of districts "Pilibhit" and "Bareilly" occurring in 5th and 6th line, respectively, same be read as "Ballia".

Order Date :- 18.3.2011

SRY

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