Smt. Abha Sharma vs Rohit Singh
2011 Latest Caselaw 420 ALL

Citation : 2011 Latest Caselaw 420 ALL
Judgement Date : 18 March, 2011

Allahabad High Court

Smt. Abha Sharma vs Rohit Singh on 18 March, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 119 of 2011
 

 
Petitioner :- Smt. Abha Sharma
 
Respondent :- Rohit Singh
 
Petitioner Counsel :- A.G. Karunakar
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent, returnable at an early date. The applicant may take necessary steps within two weeks.

List in week commencing 2.5.2011.

Till the next date of listing, the further proceeding in case no. 440 of 2010 (Rohit Singh Vs. Abha Sharma) pending before the Principal Judge, Family Court, Kanpur shall remain stayed.

Order Date :- 18.3.2011

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