Citation : 2011 Latest Caselaw 419 ALL
Judgement Date : 18 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 15422 of 2011 Petitioner :- Smt. Rakesh Rani Respondent :- State Of U.P. And Others Petitioner Counsel :- K.M. Asthana,Sri. Ashok Khare Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Put up this matter on 24th March, 2011.
Order Date :- 18.3.2011
SRY
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