Smt. Ram Shree vs D.M. And Others
2011 Latest Caselaw 418 ALL

Citation : 2011 Latest Caselaw 418 ALL
Judgement Date : 18 March, 2011

Allahabad High Court

Smt. Ram Shree vs D.M. And Others on 18 March, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 641 of 2011
 

 
Petitioner :- Smt. Ram Shree
 
Respondent :- D.M. And Others
 
Petitioner Counsel :- V.P. Varshney
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioner states that the dispute arises under the U.P. Zamindari Abolition & Land Reforms Act and, therefore, it is not cognizable by this Bench.

Office is directed to place the petition before the appropriate Bench as fresh on 23.3.2011.

Order Date :- 18.3.2011

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