Mangu Singh And Another vs Smt. Rajesh Devi
2011 Latest Caselaw 416 ALL

Citation : 2011 Latest Caselaw 416 ALL
Judgement Date : 18 March, 2011

Allahabad High Court

Mangu Singh And Another vs Smt. Rajesh Devi on 18 March, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 16590 of 2011
 

 
Petitioner :- Mangu Singh And Another
 
Respondent :- Smt. Rajesh Devi
 
Petitioner Counsel :- Vishnu Sahai,B.Dayal
 
Respondent Counsel :- Rama Shankar Mishra
 

 
Hon'ble Rajes Kumar,J.

Supplementary affidavit filed today, the same may be placed on record.

Sri Rama Shankar Mishra, Advocate, appears on behalf of respondent, prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List in week commencing 2.5.2011.

Order Date :- 18.3.2011

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