Pradeep Kumar vs State Of U.P.
2011 Latest Caselaw 415 ALL

Citation : 2011 Latest Caselaw 415 ALL
Judgement Date : 18 March, 2011

Allahabad High Court

Pradeep Kumar vs State Of U.P. on 18 March, 2011

Bench: Uma Nath Singh, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL No. - 553 of 2011
 

 
Petitioner :- Pradeep Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rishi Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Uma Nath Singh,J.

Hon'ble Dr. Satish Chandra,J.

Appeal is admitted.

List with trial court's record in normal course for hearing.

Order Date :- 18.3.2011

Irfan

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