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The Oriental Insurance Company ... vs Smt. Rita Devi & Others
2011 Latest Caselaw 413 ALL

Citation : 2011 Latest Caselaw 413 ALL
Judgement Date : 18 March, 2011

Allahabad High Court
The Oriental Insurance Company ... vs Smt. Rita Devi & Others on 18 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 534 of 2008
 

 
Petitioner :- The Oriental Insurance Company Ltd.
 
Respondent :- Smt. Rita Devi & Others
 
Petitioner Counsel :- Ramesh Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Delay in filing the appeal is condoned.

In case there is no other defect, office may give regular number to the appeal and the case may be listed for admission.

Order Date :- 18.3.2011

NS

 

 

 
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