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Smt. Malini Nigam & Another vs Dr. Gyan Deep Nigam & Another
2011 Latest Caselaw 411 ALL

Citation : 2011 Latest Caselaw 411 ALL
Judgement Date : 18 March, 2011

Allahabad High Court
Smt. Malini Nigam & Another vs Dr. Gyan Deep Nigam & Another on 18 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 159 of 2007
 

 
Petitioner :- Smt. Malini Nigam & Another
 
Respondent :- Dr. Gyan Deep Nigam & Another
 
Petitioner Counsel :- K.K. Tripathi
 
Respondent Counsel :- B.N. Rai
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The case is passed over on the illness slip of counsel for the appellants.

Order Date :- 18.3.2011

NS

 

 

 
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