Citation : 2011 Latest Caselaw 394 ALL
Judgement Date : 17 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 16185 of 2011 Petitioner :- Mukesh Kardam Respondent :- Smt. Radha Petitioner Counsel :- R.C. Chaturvedi Hon'ble Rajes Kumar,J.
Put up on 23.3.2011 as fresh. Meanwhile, the petitioner may file supplementary affidavit relating to his income.
Order Date :- 17.3.2011
OP
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