Citation : 2011 Latest Caselaw 393 ALL
Judgement Date : 17 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- MISC. BENCH No. - 7502 of 2009 Petitioner :- Triveni Engineering And Industries Ltd.A Comp. Respondent :- State Of U P Thr.Secy Dept.Of Excise Bepu Bhawan Lko. Petitioner Counsel :- Dr R K Srivastava Respondent Counsel :- C.S.C Hon'ble Rajiv Sharma,J.
Hon'ble Dr. Satish Chandra,J.
Allowed vide order of date passed on separate sheets, contained in Writ Petition No. 11959 (MB) of 2009
Order Date :- 17.3.2011 [Dr. Satish Chandra, J.] [Rajiv Sharma, J.]
MH/-
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