Pradeep Kumar Sharma And Others vs State Of U.P. And Others
2011 Latest Caselaw 392 ALL

Citation : 2011 Latest Caselaw 392 ALL
Judgement Date : 17 March, 2011

Allahabad High Court

Pradeep Kumar Sharma And Others vs State Of U.P. And Others on 17 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 6025 of 2011
 

 
Petitioner :- Pradeep Kumar Sharma And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sanjay Kumar
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Heard. Arguments concluded.

Judgment is reserved.

Order Date :- 17.3.2011

SRY

Download the LatestLaws.com Mobile App