Rajesh Kumar Mishra vs Regional Jt Director Of Education ...
2011 Latest Caselaw 391 ALL

Citation : 2011 Latest Caselaw 391 ALL
Judgement Date : 17 March, 2011

Allahabad High Court

Rajesh Kumar Mishra vs Regional Jt Director Of Education ... on 17 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 1509 of 2008
 

 
Petitioner :- Rajesh Kumar Mishra
 
Respondent :- Regional Jt Director Of Education And Others
 
Petitioner Counsel :- Arun Kumar Singh,Ashok Khare
 
Respondent Counsel :- C.S.C.,Ashok Kumar Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

List again showing the name of Sri P.N. Saxena, Senior Advocate, as counsel for the appellant.

Order Date :- 17.3.2011

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