Ramesh Chandra & Others vs State Of U.P. & Others
2011 Latest Caselaw 390 ALL

Citation : 2011 Latest Caselaw 390 ALL
Judgement Date : 17 March, 2011

Allahabad High Court

Ramesh Chandra & Others vs State Of U.P. & Others on 17 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 1403 of 2005
 

 
Petitioner :- Ramesh Chandra & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Gautam Awasthi,A.P. Singh
 
Respondent Counsel :- C.S.C.,U.S. Awasthi
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The case is passed over on the request of counsel for the appellants.

Order Date :- 17.3.2011

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