Smt. Laxmishri Bhattacharya vs Shantanu Bhattacharya
2011 Latest Caselaw 389 ALL

Citation : 2011 Latest Caselaw 389 ALL
Judgement Date : 17 March, 2011

Allahabad High Court

Smt. Laxmishri Bhattacharya vs Shantanu Bhattacharya on 17 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 182 of 2009
 

 
Petitioner :- Smt. Laxmishri Bhattacharya
 
Respondent :- Shantanu Bhattacharya
 
Petitioner Counsel :- Satish Chandra Mishra
 
Respondent Counsel :- Dharm Prakash Mishra
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

This case is being repeatedly adjourned on the illness slip or the request of the counsel for the appellant . Today, there is an illness slip of counsel for the appellant. The case is passed over today. List this case in the next cause list. It is made clear that on the next date, the case will not be passed over on the illness slip of counsel for the appellant.

Order Date :- 17.3.2011

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