Deepika Rani vs State Of U.P. And Others
2011 Latest Caselaw 382 ALL

Citation : 2011 Latest Caselaw 382 ALL
Judgement Date : 17 March, 2011

Allahabad High Court

Deepika Rani vs State Of U.P. And Others on 17 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 10737 of 2011
 

 
Petitioner :- Deepika Rani
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vijay Gautam
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Heard. Arguments concluded.

Judgment is reserved.

Order Date :- 17.3.2011

SRY

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