Rajeshwari Awasthi & Others vs Om Prakash & Others
2011 Latest Caselaw 381 ALL

Citation : 2011 Latest Caselaw 381 ALL
Judgement Date : 17 March, 2011

Allahabad High Court

Rajeshwari Awasthi & Others vs Om Prakash & Others on 17 March, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CIVIL REVISION No. - 102 of 2011
 

 
Petitioner :- Rajeshwari Awasthi & Others
 
Respondent :- Om Prakash & Others
 
Petitioner Counsel :- Saurabh Srivastava
 
Respondent Counsel :- Abhishek Tripathi,Tarun Agarwal
 

 
Hon'ble Rajes Kumar,J.

Sri Ravi Kant, Senior Advocate, appearing on behalf of all the respondents, prays for and is granted one week time to file counter affidavit. Rejoinder affidavit may be filed within one week thereafter.

List in week commencing 18.4.2011.

Till the next date of listing, the operation and effect of order dated 19.1.2011 passed by the Additional District Judge, Court No. 1, Kanpur Nagar in S.C.C. Suit No. 103 of 2008 (Sri Om Prakash Vs. Rajeshwari Awasthi and others) shall remain stayed.

Order Date :- 17.3.2011

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