M/S Tundla Filling Station ... vs Bharat Petroleum Corporation ...
2011 Latest Caselaw 379 ALL

Citation : 2011 Latest Caselaw 379 ALL
Judgement Date : 17 March, 2011

Allahabad High Court

M/S Tundla Filling Station ... vs Bharat Petroleum Corporation ... on 17 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 148 of 2011
 

 
Petitioner :- M/S Tundla Filling Station Firozabad And Others
 
Respondent :- Bharat Petroleum Corporation Ltd. And Others
 
Petitioner Counsel :- Rishi Chadha
 
Respondent Counsel :- Puneet Agrawal
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The case is passed over on the illness slip of counsel for the respondents.

Order Date :- 17.3.2011

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