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Oriental Insurance Co. Ltd. vs Pitamber Singh & Others
2011 Latest Caselaw 376 ALL

Citation : 2011 Latest Caselaw 376 ALL
Judgement Date : 17 March, 2011

Allahabad High Court
Oriental Insurance Co. Ltd. vs Pitamber Singh & Others on 17 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2730 of 2009
 

 
Petitioner :- Oriental Insurance Co. Ltd.
 
Respondent :- Pitamber Singh & Others
 
Petitioner Counsel :- Ashok Kr. Jaiswal
 
Respondent Counsel :- Vinod Kumar Upadhyay
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Steps have been taken. Office to proceed.

Order Date :- 17.3.2011

NS

 

 

 
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