M/S Bajaj Hindusthan Sugar & ... vs State Of U.P. Thru Secy. Excise & ...
2011 Latest Caselaw 366 ALL

Citation : 2011 Latest Caselaw 366 ALL
Judgement Date : 17 March, 2011

Allahabad High Court

M/S Bajaj Hindusthan Sugar & ... vs State Of U.P. Thru Secy. Excise & ... on 17 March, 2011

Bench: Rajiv Sharma, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 4344 of 2009
 

 
Petitioner :- M/S Bajaj Hindusthan Sugar & Industries Limited Lucknow & Or
 
Respondent :- State Of U.P. Thru Secy. Excise & Others
 
Petitioner Counsel :- Rajesh Tewari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dr. Satish Chandra,J.

Allowed vide order of date passed on separate sheets, contained in Writ Petition No. 11959 (MB) of 2009

Order Date :- 17.3.2011 [Dr. Satish Chandra, J.] [Rajiv Sharma, J.]

MH/-

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