U.P.S.R.T.C. Thru Managing ... vs Smt. Manju And Others
2011 Latest Caselaw 365 ALL

Citation : 2011 Latest Caselaw 365 ALL
Judgement Date : 17 March, 2011

Allahabad High Court

U.P.S.R.T.C. Thru Managing ... vs Smt. Manju And Others on 17 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 417 of 2010
 

 
Petitioner :- U.P.S.R.T.C. Thru Managing Director Lko. And Another
 
Respondent :- Smt. Manju And Others
 
Petitioner Counsel :- Sant Ram
 
Respondent Counsel :- Nipun Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Steps have been taken. Office to proceed.

Order Date :- 17.3.2011

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