Bhawana, Female Recruit ... vs State Of U.P. & Others
2011 Latest Caselaw 361 ALL

Citation : 2011 Latest Caselaw 361 ALL
Judgement Date : 17 March, 2011

Allahabad High Court

Bhawana, Female Recruit ... vs State Of U.P. & Others on 17 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 9277 of 2011
 

 
Petitioner :- Bhawana, Female Recruit Constable (General Category)
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Vijay Gautam
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Heard. Arguments concluded.

Judgment is reserved.

Order Date :- 17.3.2011

SRY

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