Smt. Batto And Others vs State Of U.P.And Another
2011 Latest Caselaw 36 ALL

Citation : 2011 Latest Caselaw 36 ALL
Judgement Date : 3 March, 2011

Allahabad High Court

Smt. Batto And Others vs State Of U.P.And Another on 3 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 69 of 2010
 

 
Petitioner :- Smt. Batto And Others
 
Respondent :- State Of U.P.And Another
 
Petitioner Counsel :- R.K. Gupta
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

List is revised. None is present for the applicants.

List on 2.5.2011.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 3.3.2011

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