Mohammad Azeem& Others vs M/S New India Assurance Co. Ltd. & ...
2011 Latest Caselaw 336 ALL

Citation : 2011 Latest Caselaw 336 ALL
Judgement Date : 16 March, 2011

Allahabad High Court

Mohammad Azeem& Others vs M/S New India Assurance Co. Ltd. & ... on 16 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 738 of 2011
 

 
Petitioner :- Mohammad Azeem& Others
 
Respondent :- M/S New India Assurance Co. Ltd. & Others
 
Petitioner Counsel :- Abrar Ahmad Siddiqui,Rajeev Kumar Singh Parmar
 
Respondent Counsel :- Dinesh Chandra Srivastava
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Steps taken. Office to proceed.

Order Date :- 16.3.2011

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