Citation : 2011 Latest Caselaw 334 ALL
Judgement Date : 16 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 15749 of 2011 Petitioner :- Bharath Pandey Respondent :- Virendra And Others Petitioner Counsel :- Shashi Kant Upadhyay Hon'ble Rajes Kumar,J.
Issue notice to respondents, returnable at an early date. The petitioner may take steps to serve the respondents within two weeks.
List in week commencing 25.4.2011.
Till the next date of listing, the further proceeding in civil suit no. 1192 of 2004 (Bharath Pandey Vs. Mst. Salehara and others) pending in the court of Civil Judge (Junior Division), Court no. 10, Deoria shall remain stayed.
Order Date :- 16.3.2011
OP
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