Const. No. 486, Suresh Shukla And ... vs State Of U.P. And Others
2011 Latest Caselaw 333 ALL

Citation : 2011 Latest Caselaw 333 ALL
Judgement Date : 16 March, 2011

Allahabad High Court

Const. No. 486, Suresh Shukla And ... vs State Of U.P. And Others on 16 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 10784 of 2011
 

 
Petitioner :- Const. No. 486, Suresh Shukla And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A.R. Dube,P.N. Singh
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Put up this matter day after tomorrow. On the said date, superintendent of Police, Railways, Allahabad is directed to remain present in Court personally with all relevant records.

Let a copy of this order be supplied to learned standing counsel for folow-up action in the matter.

Order Date :- 16.3.2011

SRY

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