Citation : 2011 Latest Caselaw 331 ALL
Judgement Date : 16 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 2483 of 2007 Petitioner :- Rajesh Kumar & Others Respondent :- M/S Prakash Traders & Others Petitioner Counsel :- M.C. Dwivedi,R.K.Misra Respondent Counsel :- Praveen Kumar Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Steps taken. Office to proceed.
Order Date :- 16.3.2011
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