Mukesh Chauhan & Others vs State Of U.P. & Another
2011 Latest Caselaw 33 ALL

Citation : 2011 Latest Caselaw 33 ALL
Judgement Date : 3 March, 2011

Allahabad High Court

Mukesh Chauhan & Others vs State Of U.P. & Another on 3 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 31885 of 2009
 

 
Petitioner :- Mukesh Chauhan & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- H.C. Mishra,V.P.Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed, two weeks' and no more time is allowed to file rejoinder affidavit.

List on 5.4.2011 peremptorily.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 3.3.2011

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