Anil Kumar vs State Of U.P. And Others
2011 Latest Caselaw 329 ALL

Citation : 2011 Latest Caselaw 329 ALL
Judgement Date : 16 March, 2011

Allahabad High Court

Anil Kumar vs State Of U.P. And Others on 16 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 11436 of 2011
 

 
Petitioner :- Anil Kumar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Pankaj Kumar Srivastava
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Put up this case on 28.03.2011 along with record of writ petition No.8364 of 20121.

Order Date :- 16.3.2011

SRY

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