Ramrahees vs State Of U.P.
2011 Latest Caselaw 327 ALL

Citation : 2011 Latest Caselaw 327 ALL
Judgement Date : 16 March, 2011

Allahabad High Court

Ramrahees vs State Of U.P. on 16 March, 2011

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL DEFECTIVE U/S 374 CR.P.C. No. - 178 of 2011
 

 
Petitioner :- Ramrahees
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Shiv Nath Singh,Satyam Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

It is submitted by learned counsel for the appellant that certified copy of the judgment is annexed with Criminal Appeal No.939 of 2011 which is connected with Criminal Appeal No.1446 of 2011. Therefore, filing of certified copy in the present appeal is dispensed with. Office is directed to give regular number and put up this case as unlisted on 23.3.2011.

Order Date :- 16.3.2011

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