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Anoop Kumar vs State Of U.P.
2011 Latest Caselaw 322 ALL

Citation : 2011 Latest Caselaw 322 ALL
Judgement Date : 16 March, 2011

Allahabad High Court
Anoop Kumar vs State Of U.P. on 16 March, 2011
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 
Criminal Misc. Correction Application No.82564 of 2011
 
                            IN
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 1465 of 2011
 

 
Petitioner :- Anoop Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ratnendu Kumar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned counsel for the applicant/appellant is permitted to correct the memo of application.

This is an application for correction of my order dated 11.03.2011.

Application is allowed.

Correction has been made in the original order.

Office is directed to correct certified copy if already issued.

Order Date :- 16.3.2011

P

 

 

 
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