Kunbad And Anr. vs State Of U.P.
2011 Latest Caselaw 319 ALL

Citation : 2011 Latest Caselaw 319 ALL
Judgement Date : 16 March, 2011

Allahabad High Court

Kunbad And Anr. vs State Of U.P. on 16 March, 2011

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 
Criminal Misc. Correction Application No.82731 of 2011
 
                          IN
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 1322 of 2011
 

 
Petitioner :- Kunbad And Anr.
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- V.B. Rao
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned counsel for the applicants/appellants is permitted to correct the memo of application.

This is an application for correction of my order dated 08.03.2011.

Application is allowed.

Correction has been made in the original order.

Office is directed to correct certified copy if already issued.

Order Date :- 16.3.2011

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