Shri Swami Shiva Nand Ji Maharaj ... vs Smt. Rajeshwari And Others
2011 Latest Caselaw 314 ALL

Citation : 2011 Latest Caselaw 314 ALL
Judgement Date : 16 March, 2011

Allahabad High Court

Shri Swami Shiva Nand Ji Maharaj ... vs Smt. Rajeshwari And Others on 16 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 925 of 2010
 

 
Petitioner :- Shri Swami Shiva Nand Ji Maharaj (Dead) Thru' Its Legal Rep.
 
Respondent :- Smt. Rajeshwari And Others
 
Petitioner Counsel :- Sunita Chauhan,I.P. Singh
 
Respondent Counsel :- Ajay Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the appellant states that the appellant is ready to deposits the entire amount awarded against his client and he may be granted some time.

As prayed, list this appeal after a month. In the meantime, counsel for the appellant may deposits the entire amount. The question of considering the delay condonation application will be considered thereafter.

Order Date :- 16.3.2011

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