Citation : 2011 Latest Caselaw 310 ALL
Judgement Date : 16 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 38909 of 2010 Petitioner :- Nand Lal (Follower) And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Sanjay Kumar Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Put up this matter on 25th March, 2011.
Order Date :- 16.3.2011
SRY
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