Rajiv Agrawal vs State Of U.P. & Others
2011 Latest Caselaw 30 ALL

Citation : 2011 Latest Caselaw 30 ALL
Judgement Date : 3 March, 2011

Allahabad High Court

Rajiv Agrawal vs State Of U.P. & Others on 3 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 407 of 2002
 

 
Petitioner :- Rajiv Agrawal
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Vinod Prasad
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

List is revised. None is present.

Issue notice to the applicant to engage another counsel.

List on 21.4.2011.

Order Date :- 3.3.2011

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