Sandeep And Others vs State Of U.P. And Another
2011 Latest Caselaw 299 ALL

Citation : 2011 Latest Caselaw 299 ALL
Judgement Date : 15 March, 2011

Allahabad High Court

Sandeep And Others vs State Of U.P. And Another on 15 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- APPLICATION U/S 482 No. - 27 of 2010
 

 
Petitioner :- Sandeep And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Puneet Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

List is revised. None is present.

Mediation has failed.

List on 10.5.2011 before the appropriate Bench.

Stay order dated 6.1.2010 is vacated. Office to inform the Court concerned accordingly, so that it may proceed further in the matter in accordance with law.

Order Date :- 15.3.2011

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