Smt. Bhagwan Devi And Others vs Surendra Singh, Advocate
2011 Latest Caselaw 296 ALL

Citation : 2011 Latest Caselaw 296 ALL
Judgement Date : 15 March, 2011

Allahabad High Court

Smt. Bhagwan Devi And Others vs Surendra Singh, Advocate on 15 March, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 15433 of 2011
 

 
Petitioner :- Smt. Bhagwan Devi And Others
 
Respondent :- Surendra Singh, Advocate
 
Petitioner Counsel :- Rakesh Kumar Mishra
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent no. 1, returnable at an early date. The petitioners may take steps within two weeks.

List in week commencing 2.5.2011.

Till the next date of listing, the further proceeding in suit no. 368 of 2006 (Surendra Singh Vs. Smt. Bhagwan Devi and others) shall remain stayed.

Order Date :- 15.3.2011

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