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Smt. Kavita S. Agarwal And Another vs State Of U.P. & Anr.
2011 Latest Caselaw 295 ALL

Citation : 2011 Latest Caselaw 295 ALL
Judgement Date : 15 March, 2011

Allahabad High Court
Smt. Kavita S. Agarwal And Another vs State Of U.P. & Anr. on 15 March, 2011
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- APPLICATION U/S 482 No. - 522 of 2010
 

 
Petitioner :- Smt. Kavita S. Agarwal And Another
 
Respondent :- State Of U.P. & Anr.
 
Petitioner Counsel :- Manoj Nigam,Arvind Agrawal
 
Respondent Counsel :- Govt. Advocate,R.K.Khanna
 

 
Hon'ble Yogesh Chandra Gupta,J.

List is revised. None is present for the applicants. Learned counsel for opp. party no. 2 is present.

List on 31.3.2011 before the appropriate Bench.

Stay order dated 11.1.2010 is vacated. Office to inform the Court concerned accordingly, so that it may proceed further in the matter in accordance with law

Order Date :- 15.3.2011

NS

 

 

 
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