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Dr. Mohd. Adil Jamal And Another vs State Of U.P. And Another
2011 Latest Caselaw 294 ALL

Citation : 2011 Latest Caselaw 294 ALL
Judgement Date : 15 March, 2011

Allahabad High Court
Dr. Mohd. Adil Jamal And Another vs State Of U.P. And Another on 15 March, 2011
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- APPLICATION U/S 482 No. - 1282 of 2010
 

 
Petitioner :- Dr. Mohd. Adil Jamal And Another
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- M.F. Ansari,Santosh Kumar Tripathi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

List is revised. None is present for the applicants.

Learned counsel for opp. party no. 2 is present.

List on 9.5.2011 before the appropriate Bench. On that date applicant No. 1 Dr. Mohd. Adil Jamal and Opp. party No. 2 Smt. Fatima Parveen, shall be present in person and shall file a joint affidavit in support of the compromise entered into between the parties before the Mediation Centre.

Interim order, if any, shall continue till the date fixed.

Order Date :- 15.3.2011

NS

 

 

 
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