Akhil Bhatt And Others vs State Of U.P. And Another
2011 Latest Caselaw 29 ALL

Citation : 2011 Latest Caselaw 29 ALL
Judgement Date : 3 March, 2011

Allahabad High Court

Akhil Bhatt And Others vs State Of U.P. And Another on 3 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 2870 of 2010
 

 
Petitioner :- Akhil Bhatt And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Subhash Chandra Yadav
 
Respondent Counsel :- Govt. Advocate,Rohit Tiwari
 

 
Hon'ble Yogesh Chandra Gupta,J.

Mediation has failed, however, learned counsel for both the parties submits that now parties are considering for compromise.

As prayed, list on 29.3.2011. On that date, applicant No.1 and opp. party No.2 shall be present in person and shall file a joint affidavit.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 3.3.2011

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