Rajneesh @ Vikki & Others vs State Of U.P. & Another
2011 Latest Caselaw 288 ALL

Citation : 2011 Latest Caselaw 288 ALL
Judgement Date : 15 March, 2011

Allahabad High Court

Rajneesh @ Vikki & Others vs State Of U.P. & Another on 15 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- APPLICATION U/S 482 No. - 3783 of 2007
 

 
Petitioner :- Rajneesh @ Vikki & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- H.K. Sharma
 
Respondent Counsel :- Govt. Advocate,S.K.Shukla
 

 
Hon'ble Yogesh Chandra Gupta,J.

List is revised. None is present for the applicants. Learned counsel for opp. party No.2 is present.

List on 30.3.2011 peremptorily before the appropriate Bench. Rejoinder affidavit, if any, may be filed in the meanwhile.

Interim order, if any, shall continue till the date fixed.

Order Date :- 15.3.2011

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