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Mam Chand And Others vs State Of U.P.And Another
2011 Latest Caselaw 278 ALL

Citation : 2011 Latest Caselaw 278 ALL
Judgement Date : 15 March, 2011

Allahabad High Court
Mam Chand And Others vs State Of U.P.And Another on 15 March, 2011
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- APPLICATION U/S 482 No. - 88 of 2010
 

 
Petitioner :- Mam Chand And Others
 
Respondent :- State Of U.P.And Another
 
Petitioner Counsel :- Vinod Tripathi,Yatindra
 
Respondent Counsel :- Govt. Advocate,P.K.Singh
 

 
Hon'ble Yogesh Chandra Gupta,J.

Learned counsel for the applicants and learned counsel for the opp. party No.2 are present. The matter has already been compromised between the parties before the Mediation Centre.

List on 2.5.2011 before the appropriate Bench. On that date, applicant No.1-Mam Chand and opp. party No.2-Smt. Abhilasha shall be present in person and file a joint affidavit in support of their compromise.

Interim order, if any, shall continue till the date fixed.

Order Date :- 15.3.2011

NS

 

 

 
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