Rakesh Kumar Singh vs State Of U.P. & Others
2011 Latest Caselaw 257 ALL

Citation : 2011 Latest Caselaw 257 ALL
Judgement Date : 14 March, 2011

Allahabad High Court

Rakesh Kumar Singh vs State Of U.P. & Others on 14 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 54673 of 2010
 

 
Petitioner :- Rakesh Kumar Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- K. K. Singh,Ashok Khare
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

List this case in the next cause list.

Interim order already passed is extended till the next date of listing.

Order Date :- 14.3.2011

SRY

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