Smt. Archana Gupta W/O Late Ashok ... vs State Of U.P. Thru Secy. Home & Ors.
2011 Latest Caselaw 246 ALL

Citation : 2011 Latest Caselaw 246 ALL
Judgement Date : 14 March, 2011

Allahabad High Court

Smt. Archana Gupta W/O Late Ashok ... vs State Of U.P. Thru Secy. Home & Ors. on 14 March, 2011

Bench: Abdul Mateen, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- MISC. BENCH No. - 11442 of 2009
 

 
Petitioner :- Smt. Archana Gupta W/O Late Ashok Kumar Gupta & Ors.
 
Respondent :- State Of U.P. Thru Secy. Home & Ors.
 
Petitioner Counsel :- R.J. Trivedi
 
Respondent Counsel :- G.A.,Suresh Chandra Shukla
 

 
Hon'ble Abdul Mateen,J.

Hon'ble Ashwani Kumar Singh,J.

Sri R. J. Trivedi, learned counsel for petitioners states that this petition has become infructuous. Accordingly, the writ petition is dismissed as infructuous.

Stay order, if any, stands vacated.

Order Date :- 14.3.2011

psd

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